Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4) in Tamil Nadu Sandalwood Trees Patta Land Rules, 2008

(4)Final Cleaning and Assessment of work. - After processing the final cleaning of the extracted sandalwood trees in the "Final Cleaning Depot", the final cleaning records will be made available to the owner of the sandalwood tree or his authorized agent on demand. The particulars regarding the weight of the "Final cleaned wood" shall be recorded in Form-IV. The quantity of final cleaned wood including sapwood and their value calculated based on the average sale price of previous sale of the concerned "Final Cleaning Depot" shall be intimated by the District Forest Officer of that "Final Cleaning Depot", to the District Forest Officer of the concerned division from whose jurisdiction the sandalwood trees were extracted.Explanation. - "Final Clean Wood" means the wood as sorted and classified in rule-29 of the Rules regarding Selection, Felling, Cleaning, Classification and disposal of sandalwood and method of maintaining depot accounts and other register.