Allahabad High Court
Mukesh Kumar vs Registrar, Co-Operative Societies, Up ... on 30 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 15271 of 1997 Petitioner :- Mukesh Kumar Respondent :- Registrar, Co-Operative Societies, Up Lko And Others Petitioner Counsel :- B.S. Kulshrestha Respondent Counsel :- C.S.C. Hon'ble Shishir Kumar J.
This is a case of suspension of 1996. By efflux of time, the writ petition has become infructuous. Therefore, it is dismissed as infructuous. Interim order, if any, stands discharged. No order is passed as to costs. Order Date :- 30.7.2010 V.Sri/-