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Allahabad High Court

Mukesh Kumar vs Registrar, Co-Operative Societies, Up ... on 30 July, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 38

Case :- WRIT - A No. - 15271 of 1997

Petitioner :- Mukesh Kumar

Respondent :- Registrar, Co-Operative Societies, Up Lko And Others
Petitioner Counsel :- B.S. Kulshrestha

Respondent Counsel :- C.S.C.

Hon'ble Shishir Kumar J.

 

This is a case of suspension of 1996. By efflux of time, the writ petition has become infructuous. Therefore, it is dismissed as infructuous. Interim order, if any, stands discharged. No order is passed as to costs. Order Date :- 30.7.2010 V.Sri/-