Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(3)(f) in The M.P. Maternity Benefit Rules, 1965 (f)how far the irregularities pointed out at previous inspections have been remedied and how far orders previously issued have been complied with.