Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 102 in Bihar Chaukidari Manual 102. The payment of chaukidars shall be supervised by some Gazetted Officer, or Honorary Magistrate, or Sub Register, or Circle Inspector of Police to be deputed under the Order of the District Magistrate or Sub-Divisional Officer as the case may be.
