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Calcutta High Court

Naresh Kumar & Co.P.Ltd vs Union Of India & Anr on 14 January, 2009

Author: Indira Banerjee

Bench: Indira Banerjee

                                   WP No. 1519 of 2006

                          IN THE HIGH COURT AT CALCUTTA

                        Constitutional Writ Jurisdiction

                                      ORIGINAL SIDE



                                       NARESH KUMAR & CO.P.LTD.

                                                 Versus

                                          UNION OF INDIA & ANR.



      BEFORE:

      The Hon'ble JUSTICE INDIRA BANERJEE

Date : 14th January, 2009.

The Court : The issues involved in this writ application are identical to the issues involved in W.P. No. 1518 of 2006. For reasons given in the judgment in the said writ application, this writ application is also dismissed.

Urgent xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.

(INDIRA BANERJEE, J.) sg.