Calcutta High Court
Naresh Kumar & Co.P.Ltd vs Union Of India & Anr on 14 January, 2009
Author: Indira Banerjee
Bench: Indira Banerjee
WP No. 1519 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
NARESH KUMAR & CO.P.LTD.
Versus
UNION OF INDIA & ANR.
BEFORE:
The Hon'ble JUSTICE INDIRA BANERJEE
Date : 14th January, 2009.
The Court : The issues involved in this writ application are identical to the issues involved in W.P. No. 1518 of 2006. For reasons given in the judgment in the said writ application, this writ application is also dismissed.
Urgent xerox certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(INDIRA BANERJEE, J.) sg.