Rajasthan High Court - Jaipur
Indra Kumar Gurjar S/O Munna Lal Verma vs State Of Rajasthan on 20 December, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15921/2022
Indra Kumar Gurjar S/o Munna Lal Verma & Ors.
----Petitioners
Versus
State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mrs. Sudesh Kasana For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL Order 20/12/2022 Learned counsel for petitioners states that in respect of the post of Basic Computer Instructor, challenge to the answer of few questions is already pending in several writ petitions being S.B.CWP NO.13994/2022.
Let notices be issued to respondents. Copy of the writ petition be served in the office of Mr. S.Zakawat Ali, AGC and Mr. Nalin G.Narain, AGC and their name may be shown in the cause list.
In the meanwhile, petitioners are permitted for documents verification before respondents.
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