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Rajasthan High Court - Jaipur

Indra Kumar Gurjar S/O Munna Lal Verma vs State Of Rajasthan on 20 December, 2022

Author: Sudesh Bansal

Bench: Sudesh Bansal

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 15921/2022

                                   Indra Kumar Gurjar S/o Munna Lal Verma & Ors.
                                                                                                      ----Petitioners
                                                                       Versus
                                   State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mrs. Sudesh Kasana For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL Order 20/12/2022 Learned counsel for petitioners states that in respect of the post of Basic Computer Instructor, challenge to the answer of few questions is already pending in several writ petitions being S.B.CWP NO.13994/2022.
Let notices be issued to respondents. Copy of the writ petition be served in the office of Mr. S.Zakawat Ali, AGC and Mr. Nalin G.Narain, AGC and their name may be shown in the cause list.
In the meanwhile, petitioners are permitted for documents verification before respondents.
(SUDESH BANSAL),J TN/14 (Downloaded on 22/12/2022 at 12:29:16 AM) Powered by TCPDF (www.tcpdf.org)