Gujarat High Court
Small Industries Development Bank Of ... vs R K Infratel Ltd on 4 May, 2016
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
O/COMP/205/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 205 of 2015
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SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA....Petitioner(s)
Versus
R K INFRATEL LTD....Respondent(s)
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Appearance:
MR PRANAV G DESAI, ADVOCATE for the Petitioner(s) No. 1
MR. HARMISH K SHAH, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
KUMARI
Date : 04/05/2016
ORAL ORDER
Mr.Harmish K. Shah, learned advocate for the respondent, prays for an adjournment with the consent of the learned advocate for the petitioner.
List on 23.06.2016.
(SMT. ABHILASHA KUMARI, J.) piyush Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu May 05 02:59:41 IST 2016