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Gujarat High Court

Small Industries Development Bank Of ... vs R K Infratel Ltd on 4 May, 2016

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

                  O/COMP/205/2015                                                 ORDER




                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                              COMPANY PETITION NO. 205 of 2015

         ==========================================================
              SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA....Petitioner(s)
                                      Versus
                          R K INFRATEL LTD....Respondent(s)
         ==========================================================
         Appearance:
         MR PRANAV G DESAI, ADVOCATE for the Petitioner(s) No. 1
         MR. HARMISH K SHAH, ADVOCATE for the Respondent(s) No. 1
         ==========================================================

                   CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
                          KUMARI

                                      Date : 04/05/2016


                                        ORAL ORDER

Mr.Harmish   K.   Shah,   learned   advocate   for   the  respondent, prays for an adjournment with the consent  of the learned advocate for the petitioner.

List on 23.06.2016.

(SMT. ABHILASHA KUMARI, J.) piyush Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu May 05 02:59:41 IST 2016