Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Maharashtra - Section Section 31 in Maharashtra Industrial Development Act, 1961 31. Application. - The provisions of this Chapter shall apply to such dates from such dates as have been notified by the State Government under sub section (3) of section 1.
