Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Section 89(1)] [Section 89] [Entire Act]

State of Punjab - Subsection

Section 89(1)(c) in The Punjab State Election Commission Act, 1994

(c)that any nomination has been improperly rejected; or