Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(3)(i) in Bihar and Orissa Public Demands Recovery Act, 1914

(i)a registered and notified incumbrance within the meaning of the said Chapter shall not be so annulled except in the case mentioned therein, and