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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(d) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965

(d)Pensioners and superannuated persons of the State and Central Government Departments re-employed by the Board for not more than one year.