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[Cites 0, Cited by 0] [Section 365] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 365(3) in Arunachal Pradesh Municipal Act, 2007

(3)Subject to any land use control under this Act or any other law for the time being in force, the decision of the Chief Municipal Executive Officer/ Municipal Executive Officer in every case where permission is refused under this section shall be final.