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State of Uttar Pradesh - Section

Section 17 in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993

17. Appointment.

(1)Subject to the provisions of sub-rule (2), the appointing authority shall make appointments by taking the names of candidates in the order in which they stand in lists prepared under Rule 15 or 16, as the case may be.
(2)If more than one orders of appointment are issued in respect of any one selection, a combined order shall also be issued, mentioning the names of persons in order of seniority as determined in the selection or, as the case may be, as it stood in the cadre from which they are promoted.