Rajasthan High Court - Jaipur
Rajesh Kumar Sharma @ Raju Pandit S/O ... vs The State Of Rajasthan ... on 10 March, 2023
Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2023/RJJP/003974]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
15627/2022
Rajesh Kumar Sharma @ Raju Pandit S/o Ramgopal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Yajur Sharma (present in person) son of accused-
petitioner For : Mr. Sanjeev Mahla, PP Respondent(s) HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 10/03/2023 The son of the accused-petitioner, who is present in person, before this Court is directed to produce a copy of entire charge-sheet on the next date.
Learned Public Prosecutor is directed to procure the case diary and also to inform the Investigating Officer concerned to remain present in person before this Court on the next date.
List after two weeks.
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