Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(2) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(2)The annual accounts of the University shall be audited by an auditor,who is a member of the Institute of Charted Accountants of India, every year.