Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 511] [Entire Act] State of Punjab - Subsection Section 511(1) in The Punjab Municipal Act, 1999 (1)The Chief Officer of a Municipality may, by public notice, prohibit the washing of clothes by washermen in the exercise of their callings, except at such places, as he may appoint for the purpose.
