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State of Maharashtra - Section

Section 6 in The Maharashtra Veterinary Practitioners Act, 1971

6. Election of members.

- The election of the veterinary practitioners under clause (c) of sub-section (1) of section 4 shall be held at such time and place and in such manner as the Council may by regulations provide in this behalf:Provided that, the first election of such members shall be held at such time and place and in such manner as the State Government may, by notification in the Official Gazette, determine in this behalf.