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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(i) in Tamil Nadu State Housing Board Act, 1961

(i)the Board may, with the previous approval of the Government, sanction the creation of, or appoint person to any post the maximum monthly salary of which exceeds one thousand rupees;