Andhra Pradesh High Court - Amravati
Azeem Khan Alias Azmal Khan Panza vs The State Of Andhra Pradesh on 15 October, 2020
Author: Kongara Vijaya Lakshmi
Bench: Kongara Vijaya Lakshmi
[ 2693 ] IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI THURSDAY, THE FIFTEENTH DAY OF OCTOBER TWO THOUSAND AND TWENTY | :PRESENT: IA No. 1 OF 2020 iN on WP NO: 18773 OF 2020 Between: Azeem Khan Alias Azmal Khan Panza, Situated at Kondapalli Village, Ibrahim Patnam Mandal, Krishna District, Rep. by its Muthawalli Usman Khan S/o. Azeem Khan, Aged about 56 years, D.No.9-144, Kondapalli, Ibrahim Patnam Mandal, Krishna District, A.P. ...Petitioner(s) (Petitioner in WP 18773 OF 2020 on the file of High Court) AND 1. The State of Andhra Pradesh, Rep. by its Principal Secretary, Revenue Department, A.P. Secretariat, Velagapudi, Amaravathi, Guntur District, Andhra Pradesh. . 2. The District Collector, Krishna District. 3. The Tahsildar, Ibrahim Patnam Mandal, Ibrahim Patnam, Krishna District. 4. The Panchayat Secretary, Kondapalli Gram Panchayat, lbrahimpatnam Mandal Krishna District. 5. The Municipal Commissioner, Kondapalli Municipality, Ibrahim Patnam Mandal, Krishna District A.P. 6. The Chief Executive Officer, A.P. State Wakf Board, Office at 4th and 5th Floor, Imdad Ghar Wakf Complex, Opp Kaleswarao Market Vijayawada, Krishna District, A P. 7. The Inspector Auditor Wakf, Krishna District Office at oth Floor, Ilmdad Ghar Wakf Complex, Opp Kaleswarao Market, Vijayawada, Krishna District, A.P. 8. Smt. Thalluri Subbamma, W/o. Late Narasimha Rao, Occ House Wife, Aged about 65 years, R/o. Kondapalli, brahim Patnam Mandal, Krishna District, A.P. 9. Thalluri Srinivasarao, S/o. Late Narasimha Rao, Occ Business Aged about 43 years R/o. Kondapalli, Ibrahim Patnam Mandal, Krishna District, A.P. ...Respondent(s)-~ _ (Respondents in-do-) Counsel for the Petitioner: SRILSUBHANI S.M. Counsel for the Respondent Nos.1 to 3: GP FOR REVENUE ~ Counsel for the Respondent No.4: SRI.I.KOT! REDDY, SC Counsel for the Respondent No.5.: SRILM.MANOHER REDDY, SC~ Counsel for the Respondent Nos.6 & 7: SRILASAD AHMAD, SCG-- Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to direct the respondent nos.1 to 5 to consider the representation submitted by the petitioner muthawaili on 11.12.2019 and the letter submitted by the Inspector Auditor Wakf vide F.No.02Waqf/KST/2020, dated 14.09.2020 and 15.09.2020, pending disposal of the Writ Petition No.18773 of 2020, on the file of the High Court. The courtwhile directing issue of notice to the Respondents herein to show cause as to why this application should not be complied with, made the following order.(The receipt of this order will be deemed to be the receipt of notice in the case), The Court made the following: ORDER:
Learned counsel for the petitioner submits that the petitioner submitted representation dated 11.12.2019 before respondent No.7 and the same may be directed to be disposed of.
'Learned Standing Counsel appearing for respondent No.7 submits that he does not have any objection for disposal of the representation made by the petitioner.
Pending disposal of the writ petition, respondent No.7 is directed to dispose of the representation dated 11.12.2019 submitted by the petitioner strictly in accordance with law. ~ Sd/- M. RAMESH BABU | ASSISTANT REGISTRAR /ITRUE COPY// For ASSISTANT REGISTRAR To,
1. The Principal Secretary, Revenue Department, State of Andhra Pradesh, A.P. Secretariat, Velagapudi, Amaravathi, Guntur District, Andhra Pradesh.
2. The District Collector, Krishna District.
3. The Tahsildar, Ibrahim Patnam Mandal, Ibrahim Patnam, Krishna District.
4. The Panchayat Secretary, Kondapalli Gram Panchayat, lbrahimpatnam Mandal Krishna District.
5. The Municipal Commissioner, Kondapalli Municipality, Ibrahim Patnam Mandal, Krishna District A.P.
6. The Chief Executive Officer, A.P. State Wakf Board, Office at 4th and 5th Floor, Imdad Ghar Wakf Complex, Opp Kaleswarao Market, Vijayawada, Krishna District, A P.
7. The Inspector Auditor Wakf, Krishna District Office at 5th Floor, Imdad Ghar Wakf Complex, Opp Kaleswarao Market, Vijayawada, Krishna District, A.P.
8. Smt. Thalluri Subbamma, W/o. Late Narasimha Rao, R/o. Kondapalli, Ibrahim Patnam Mandal, Krishna District, A.P.
9. Thalluri Srinivasarao, S/o. Late Narasimha Rao, R/o. Kondapalli, Ibrahim Patnam Mandal, Krishna District, A.P. (1 to 9 by RPAD)
10.One CC to Sri.Subhani S.M., Advocate [OPUC] 9 -
11.Two CCs to GP for Revenue, High Court Of Andhra Pradesh. [OUTT
12.One CC to Sri.Asad Ahmad, Standing Counsel (OPUC)
13.One CC to Sri.O.Manohar Reddy, Standing Counsel (OPUCT
14.One CC to Sri.l.Koti Reddy, Standing Counsel (OPUC) _~
15. One spare copy SRL HIGH COURT KVLJ DATED:15/10/2020 NOTE: LIST THE MATTER AFTER EIGHT (8) WEEKS ORDER .A.NO.1 OF 2020 IN WP.No.18773 of 2020 DIRECTION