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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa (State) Council for Child Welfare Rules, 1996

(2)The day-to-day management and administration of the affairs of the State Council shall be handled by the Member-Secretary, State Council under the direction and control of the Member-Director and the Chairperson. The Member-Secretary shall sue or be sued,on behalf of the State Council, in matters of litigation.