Section 65(1) in The U.P. Narcotic Drugs Rules, 1986
(1)Any person, desiring opium for scientific or medicinal purposes may apply through the Collector to the Excise Commissioner for a permit No. NDO-2 stating-(a)the name and full address of the applicant;(b)the purpose for which opium is needed;(c)the quantity of opium required;(d)the period during which the opium shall be used for scientific or medicinal purposes; and(e)the place at which it shall be kept and used.
