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[Cites 0, Cited by 57] [Entire Act]

Union of India - Section

Section 26 in The Wild Life (Protection) Act, 1972

26. Delegation of Collector's powers. -

The State Government may, by general or special order, direct that the powers exercisable or the functions to be performed by the Collector under sections 19 to 25 (both inclusive) may be exercised and performed by such other officer as may be specified in the order.