Section 2(1)(b) in The Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments or posts in the public services under the State) for Educationally and Socially Backward Category (ESBC) Act, 2014

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"appointing authority" in relation to public services and posts means the authority empowered to make appointment to such services or posts;

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