Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1) in The Mineral Conservation And Development Rules, 1988

(1)It shall be the duty of the geologist to conduct prospecting operations in accordance with the provisions of these rules.