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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(7) in Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar -Compensation to workers for the delay in Wage Payment Rules, 2017

(7)Exceptional cases when compensation may not be payable:-
(a)Funds are not available at the paying authority level;
(b)Compensation is not due;
(c)Natural calamities as defined by the Ministry of Home Affairs (MHA).