Jammu & Kashmir High Court - Srinagar Bench
Yasir Amin Khan vs Abdul Rashid Ganie on 29 September, 2021
Author: Sanjay Dhar
Bench: Sanjay Dhar
S. No. 79
Before Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CrlM No. 1095/2021
In CRM(M) No. 21/2020
CRM(M) No. 22/2020
Yasir Amin Khan .....Petitioner(s)
Through: Ms. Shaila Shameem, Adv.
vice Mr. F.A. Wani , Adv.
V/s
Abdul Rashid Ganie ..... Respondent(s)
Through:
CORAM:
Hon‟ble Mr. Justice Sanjay Dhar, Judge.
ORDER
29.09.2021 No good ground is made out for preponing the date of hearing. Application is dismissed. Main petition shall come up on the date already fixed by the court.
(Sanjay Dhar) Judge SRINAGAR 29.09.2021 "Arif"
AASIF GUL 2021.09.29 06:41 I attest to the accuracy and integrity of this document