Himachal Pradesh High Court
Sh. Pati Ram vs . State Of H.P. & Ors. on 27 June, 2022
Bench: Sabina, Satyen Vaidya
Sh. Pati Ram vs. State of H.P. & Ors.
.
CWPOA No. 4728 of 2020.
27.06.2022 Present: Mr. Ajay Sigh Kashayp, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.1 to 4.
Mr. Navlesh Verma, Advocate, for respondent No.5.
rLearned counsel for the petitioner requests for an adjournment to enable him to bring on record legal representatives of deceased petitioner.
List after two weeks.
(Sabina) Judge (Satyen Vaidya) Judge.
27th June, 2022.
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