Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Nagaland - Subsection Section 39(9) in Rules for the Administration of Justice and Police in Nagaland (9)The Deputy Commissioner may delegate to the Sub- Divisional Officer, Mokokchung and withdraw from him any or all of the powers given by these Rules.
