Himachal Pradesh High Court
Gurvinder Kaur vs . Colonel Prittam Singh on 15 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Gurvinder Kaur vs. colonel Prittam Singh .
Cr.MMO No. 1187 of 2022 15.12.2022 Present: Mr. K. S. Gill, Advocate, for the petitioner.
Notice be issued to the respondent, returnable for 11.1.2023, on steps being taken within three days.
r Cr.MP No. 3849 of 2022 The application is misconceived as the application of petitioner for interim maintenance has been dismissed vide the impugned order, passed by learned Principal Judge (Family Court), Kangra at Dharmshala. There cannot be any say on the order whereby the application of the petitioner has been dismissed. Accordingly the application is dismissed.
(Satyen Vaidya) Judge 15th December, 2022 (kck) ::: Downloaded on - 15/12/2022 20:36:09 :::CIS