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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(3) in West Bengal Unorganised Sector Workers Welfare Act, 2007

(3)After receipt of an application under sub-section (1), the Registering Officer shall register the establishment and issue certificate of registration of the establishment to the employer thereof in such form an within such time subject to such conditions as may be prescribed.Chapter-V Inspection