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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(3) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)

(3)A person appointed under this section may authorise or appoint persons to make appearance and applications and do acts in any such suit or suits as if he were himself party thereto.