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Supreme Court - Daily Orders

Smt.Mangala Gowri vs Sri Rajanish Goel on 21 January, 2015

Bench: T.S. Thakur, R.K. Agrawal, Adarsh Kumar Goel

     ITEM NO.8                          COURT NO.2                 SECTION IVA

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   29853/2013

     (Arising out of impugned final judgment and order dated 26/06/2013
     in CCC No. 363/2013 passed by the High Court Of Karnataka At
     Bangalore)

     SMT.MANGALA GOWRI                                                 Petitioner(s)

                                                 VERSUS

     SRI RAJANISH GOEL AND ORS                                         Respondent(s)

     (with office report)


     Date : 21/01/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE T.S. THAKUR
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)              Mr.   Sapam Biswajit Meiti, Adv.
                                    Mr.   Naressh Kumar Gaur, Adv.
                                    Mr.   Z.H.Isaac Haiding, Adv.
                                    Mr.   Ashok Kumar Singh,Adv.


     For Respondent(s)              Mr. Shekhar G.Devasa, Adv.
                                    Mrs. Sudha Gupta,Adv.

                                     Mr. V. N. Raghupathy,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Post on 27.01.2015.

(Shashi Sareen) (Veena Khera) Signature Not Verified Court Master Court Master Digitally signed by Shashi Sareen Date: 2015.01.21 10:41:12 ALMT Reason: