Supreme Court - Daily Orders
Smt.Mangala Gowri vs Sri Rajanish Goel on 21 January, 2015
Bench: T.S. Thakur, R.K. Agrawal, Adarsh Kumar Goel
ITEM NO.8 COURT NO.2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29853/2013
(Arising out of impugned final judgment and order dated 26/06/2013
in CCC No. 363/2013 passed by the High Court Of Karnataka At
Bangalore)
SMT.MANGALA GOWRI Petitioner(s)
VERSUS
SRI RAJANISH GOEL AND ORS Respondent(s)
(with office report)
Date : 21/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Sapam Biswajit Meiti, Adv.
Mr. Naressh Kumar Gaur, Adv.
Mr. Z.H.Isaac Haiding, Adv.
Mr. Ashok Kumar Singh,Adv.
For Respondent(s) Mr. Shekhar G.Devasa, Adv.
Mrs. Sudha Gupta,Adv.
Mr. V. N. Raghupathy,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post on 27.01.2015.
(Shashi Sareen) (Veena Khera) Signature Not Verified Court Master Court Master Digitally signed by Shashi Sareen Date: 2015.01.21 10:41:12 ALMT Reason: