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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(i) in The Beedi Workers Welfare Fund Act, 1976

(i)the furnishing to the Central Government by a State Government or a local authority or the agency or an employer of such statistical and other information as may be required to be furnished under section 11 or the agency or an employer of such statistical and other information as may be required to be furnished under section 11;