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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(5)(f) in Gujarat Consumer Protection Rules, 1988

(f)[ has absented himself from three consecutive sitting of the District Forum without reasonable cause.] [Added by Notification No. GSP/GTH/94/4/CPA/1287/1408/D, dated 3.1.1995 (w.e.f. 18.2.1988).]