Section 12 in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977
12. Reduction, withdrawal, withholding etc. of the grant.
- The grant-in-aid shall be liable to be withheld, reduced or withdrawn at the discretion of the sanctioning authority if in its opinion the institution has failed to satisfy any of the conditions enumerated in these rules but before any such action is taken under this rule, the management shall be informed and also be given an opportunity of showing cause against the charges levelled and action proposed to be taken against it.
