Section 32(4)(b) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019

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State of Haryana - Subsection

Section 32(4)(b) in Haryana Civil Services (Compassionate Financial Assistance or Appointment) Rules, 2019

(b)remain continue, when a blind daughter is subsequently cured and becomes capable of earning until -

(i)she starts earning a living; or

(ii)gets married;