Karnataka High Court
M/S Faw Technologies vs The State Of Karnataka on 30 January, 2018
Author: A.S.Bopanna
Bench: A S Bopanna
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF JANUARY, 2018
BEFORE
THE HON'BLE MR. JUSTICE A S BOPANNA
W.P.Nos.58780-58782/2016 (GM-RES)
C/W
W.P.Nos.63278/2016, 63354/2016,
60226-60228/2016, 63279/2016, 63280/2016, 63299/2016,
60221/2016, 60222-60223/2016, 60224-60225/2016,
58769/2016, 58778/2016, 64711/2016, 63298/2016, 63277/2016,
63297/2016, 63913/2016, 63300/2016, 63918/2016, 63292/2016,
63293/2016, 63276/2016, 33682/2017 AND 33685/2017
(GM-RES)
W.P.Nos.58780-82/2016
BETWEEN:
1. M/S FAW TECHNOLOGIES
O/A CHITRADURGA,
CHITRADURGA - 577 501
REP. BY ITS PROPRIETOR,
SHAKEEL AHAMED
2. M/S FAW TECHNOLOGIES
O/A DAVANGERE,
DAVANGERE - 577 001
REP. BY ITS PROPRIETOR,
SHAKEEL AHAMED.
3. M/S FAW TECHNOLOGIES
O/A HARIHARA,
CHITRADURGA - 577 601
REP. BY ITS PROPRIETOR,
SHAKEEL AHAMED.
... PETITIONERS
(BY SRI KRISHNA.S.VYAS , ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
2
VIKAS SOUDHA, BANGALORE - 560 001
REP. BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REP. BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING
SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT
R-2 TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.1,46,36,200/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.No.63278/2016
BETWEEN:
M/S. SRIDEVI INFOTECH SOLUTIONS
HAVING ITS REGD OFFICE AT,
OPPOSITE SYNDICATE BANK,
SPM ROAD, SAGAR
SHIMOGGA - 577 401.
REPRESENTED BY ITS PARTNER
MR.K.S.DEEPAK.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
3
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.21,14,550/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.No.63354/2016
BETWEEN:
M/S. GNANAJYOTHI VIDYA SAMSTHE
HAVING ITS REGD O/A
1ST MAIN ROAD, 2ND CROSS
RANGANATHA LAYOUT
SHIMOGA - 577 401
REPRESENTED BY IT PRESIDENT
MR.C.M.JAYASHANKAR.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
4
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.19,00,000/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.Nos.60226-28/2016
BETWEEN:
1. M/S. SRI MANJUNATHA ITI
UNDER THE ADMINISTRATION OF
SRI. MANJUNATHA TRUST,
HAVING ITS REGD OFFICE AT,
B.C. INDUSTRIAL ESTATE,
DOORAVANI NAGAR,
BANGALORE-560 016,
5
REP. BY ITS PRESIDENT,
M.V. NARAYANASWAMY.
2. M/S. LIFE SKILLS TRAINING CENTRE
UNDER THE ADMINISTRATION OF
SRI. MANJUNATHA TRUST,
HAVING IT REGD OFFICE AT
1ST STAGE, 2ND MAIN,
MEDIPLUS BUILDING,
OPP. TO JANATHA BAZAR,
KUVEMPU NAGAR, HASSAN-573 201,
REP. BY ITS PRESIDENT,
M.V. NARAYANASWAMY.
3. M/S. LIFE SKILLS TRAINING CENTRE
UNDER THE ADMINISTRATION OF
SRI. MANJUNATHA TRUST,
HAVING ITS REGD OFFICE AT
VINOBHA NAGAR, BANGARPET ROAD,
K.N.S. POST, KOLAR-563 101,
REPTD. BY ITS PRESIDENT,
M.V. NARAYANASWAMY.
... PETITIONERS
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
6
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT
R-2 TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.78,79,780/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.No.63279/2016
BETWEEN:
M/S.CHINMAY CLASSES
HAVING ITS REGD. O/A
KARNI GALLI OLD SWAMI COLLECTION
NEAR STATE BANK OF INDIA
ATHANI, BELAGAUM- 591 304
REPRESENTED BY ITS PRESIDENT
SRI.SUSHEELA PANADE.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
7
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.30,59,625/-(THIRTY LAKHS FIFTY NINE THOUSAND SIX
HUNDRED AND TWNTY FIVE ONLY) FOR HAVING IMPARTED
MES TRAINING TO THE CANDIDATES AND ETC.
W.P.No.63280/2016
BETWEEN:
M/S.SIDDESHWARA SKILL TRAINING CENTRE
HAVING ITS REGD O/A
HEGGADEVANAPURA, ALUR POST
BANGALORE NORTH- 562 123
REP. BY ITS PRINCIPAL
SMT.NETHRAVATHI.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
8
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI.K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.15,07,125/-(FIFTEEN LAKHS SEVEN THOUSAND ONE
HUNDRED AND TWNTY FIVE ONLY) FOR HAVING IMPARTED
MES TRAINING TO THE CANDIDATES AND ETC.
W.P.No.63299/2016
BETWEEN:
M/S.MANYATHA INDUSTRIAL TRAINING INSTITUTE
HAVING ITS REGD O/A
VINOBA NAGAR
SAGARA, SHIMOGA - 577 401
REPRESENTED BY ITS PRESIDENT
SRI VIJAYKUMAR.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
9
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI.K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.1,49,89,250/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.No.60221/2016
BETWEEN:
M/S. SRI BANASHANKARI DIAMOND FOUNDATION
HAVING ITS REGD. OFFICE AT
1ST FLOOR, S.R.ULLAS COMPLEX
NEAR GOVT, FIRST GRADE COLLEGE
SETTIKERE ROAD, CHIKKANAYAKANAHALLI
TUMKUR - 572 214
REPRESENTED BY ITS SECRETARY
SANTHOSH S.E.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
10
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI.K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.12,35,850/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.Nos.60222-23/2016
BETWEEN:
1. M/S.SOCIAL HELP ENTERPRISES ORGANISATION
HAVING ITS REGD OFFICE AT
NO.1520, 15TH MAIN
MC LAYOUT, VIJAYANAGAR
BANGALORE - 560 040
REPRESENTED BY ITS SECRETARY
MR.RAVINDRA.
2. M/S.SOCIAL HELP ENTERPRISES ORGANISATION
HAVING ITS REGD OFFICE AT
NO.100, GANDIBAZAR
4TH CROSS, " SITHAMA NILAYA"
ELEREVANA STREET
SHIMOGA - 577 201
11
REPRESENTED BY ITS SECRETARY
MR.RAVINDRA.
... PETITIONERS
(BY SRI.KRISHNA.S.VYAS , ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI.K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT
R-2 TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.32,02,000/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.Nos.60224-25/2016
BETWEEN:
1. M/S. MANIPAL INSTITUTE OF COMPUTER EDUCATION
HAVING ITS REGD OFFICE AT
KENCHAMBAKRIPA COMPLEX
12
NEAR KSS COLLEGE
SUBRAMANYA, SULLIA - 574 238
REPRESENTED BY ITS DIRECTOR
YADAV.
2. M/S.COMMUNITY POLYTECHNIC
HAVING ITS REGD OFFICE AT
SHAHIN MAAL, VIJAYA BANK BUILDING
MAIN ROAD
BELLARE, SULLIA - 574 238
REPRESENTED BY ITS PRINCIPAL
YADAV.
... PETITIONERS
(BY SRI.KRISHNA.S.VYAS , ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI.K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THESE PETITIONS ARE FILED UNDER ARTICLES 226 & 227
OF THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT
R-2 TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.3,06,70,275/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
13
W.P.No.58769/2016
BETWEEN:
SREE SARASWATHI VIDYA SAMSTHE ®
BEHIND RAMA MANDIRA
VIJAYANAGARA COLONY
GANGAVATHI - 583 227
REPRESENTED BY ITS SECRETARY
R.PAMPANNA GOUDA
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REP. BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI.K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3, ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.20,28,450/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
14
W.P.No.58778/2016
BETWEEN:
S.RAMAIAH ITC
O/A, MATHODU
HOSADURGA - 577 527
REPRESENTED BY ITS SECRETARY
SHIVARAMAIAHA.E
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.16,52,400/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
15
W.P.No.64711/2016
BETWEEN:
M/S. VIDYASHREE EDUCATION SOCIETY
BASAVA ITC, DEODURGA
HAVING ITS REGD O/A
DEODURGA, RAICHUR - 584 111
REPRESENTED BY ITS PRESIDENT
MR.VIRUPAKSHAPPA GOUDA
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REP BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP. FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
16
RS.3,52,020/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.No.63298/2016
BETWEEN:
M/S. SARASWATHI SKILL ACADEMY
HAVING ITS REGD O/A
HOSPET ROAD, MADHUGIRI
TUMKUR - 572 133
REPRESENTED BY ITS PRINCIPAL
SMT.SHYLA S.E.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI.K.P.YOGANNA, HCGP. FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3, ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
17
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.58,23,050/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.No.63277/2016
BETWEEN:
M/S. SINCHANA TECHNICAL TRAINING CENTRE
HAVING ITS REGD O/A
S.N.NAGAR
SAGARA, SHIMOGA - 577 401
REPRESENTED BY ITS SERECRETARY
SMT.VANASHREE.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
18
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.1,05,45,950/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.No.63297/2016
BETWEEN:
M/S. SRI JAGADGURU DHARUKACHARYA
INDUSTRIAL TRAINING CENTRE
HAVING ITS REGD O/A
2ND CROSS, PAMPANAGARA
SAGAR ROAD, SHIMOGA - 577 401
REPRESENTED BY ITS PRINCIPAL
MR.S.M.KASHINATH.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT..M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
19
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.22,00,000/-(TWENTY TWO LAKHS ONLY) FOR HAVING
IMPARTED MES TRAINING TO THE CANDIDATE AND ETC.
W.P.No.63913/2016
BETWEEN:
SRI.SIDDATHOTENDRA EDUCATION TRUST
SADGURU RAMALINGESHWARA ITI
HAVING ITS REGD O/A
RAICHUR - 584 102
REPRESENTED BY ITS PRESIDENT
MRS.VIJAYALAKSHMI.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT..M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
20
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.51,14,275/-(FIFTY ONE LAKHS FOURTEEN THOUSAND TWO
HUNDRED AND SEVENTY FIVE ONLY) FOR HAVING IMPARTED
MES TRAINING TO THE CANDIDATE AND ETC.
W.P.No.63300/2016
BETWEEN:
M/S.BHARATIYA EDUCATION AND
RURAL DEVELOPMENT SOCIETY
HAVING ITS REGD O/A
OPP. FAMILY PLANNING BUILDING
RENTAL COLONY, PRIVATE HOSPITAL ROAD
BIDAR - 585 401
REPRESENTED BY ITS PRESIDENT
SMT. PREMA.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
21
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP. FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.14,27,625/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.No.63918/2016
BETWEEN:
M/S. SUGURESHWARA ITI
SRI SIDDATHOTENDRA EDUCATION TRUST
HAVING ITS REGD O/A
SIRWARA POST
MANVI, RAICHUR - 584 129
REPRESENTED BY ITS PRESIDENT
MRS.VIJAYALAKSHMI.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
22
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP. FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.4,63,165/-(FOUR LAKHS SIXTY THREE THOUSAND ONE
HUNDRE AND SIXTY FIVE ONLY) FOR HAVING IMPARTED MES
TRAINING TO THE CANDIDATES AND ETC.
W.P.No.63292/2016
BETWEEN:
M/S.TEJUS INDUSTRIAL TRAINING INSTITUTE
HAVING ITS REGD OFFICE AT,
NITTUR, TIPTUR ROAD
SH-206, GUBBI TALUK
TUMKUR - 572 223.
REPRESENTED BY ITS CHAIRMAN
SRI.SRINIVAS.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
23
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP. FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.6,34,300/-(SIX LAKHS THIRTY FOUR THOUSAND THREE
HUNDRED ONLY) FOR HAVING IMPARTED MES TRAINING TO
THE CANDIDATES AND ETC.
W.P.No.63293/2016
BETWEEN:
M/S.SRI BASAVESHWARA SOCIAL AND
CHARITABLE SOCIETY
HAVING ITS REGD O/A
PREETHAM COMPLEX
OPP.POLICE STATION SORABA ROAD
SHIMOGGA - 577 401.
REPRESENTED BY ITS SECRETARY
MR.G.M.CHANNAVEERASWAMY.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
24
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP. FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL, VIDE ANNEX-B I.E., TO
AN EXTENT OF RS.8,75,925/-(EIGHT LAKHS SEVENTY FIVE
THOUSAND NINE HUNDRED AND TWENTY FIVE ONLY) FOR
HAVING IMPARTED MES TRAINING TO THE CANDIDATES AND
ETC.
W.P.No.63276/2016
BETWEEN:
M/S. KAMADENU MAHILA ULITAYA GUMPU
HAVING ITS REGD OFFICE AT,
H.NO.26/19A, OPP.
CMC BIDARI BUILDINGS
FIRST FLOOR, NIPANI
CHIKODI, BELAUM - 591 237
REPRESENTED BY ITS PRESIDENT,
SMT.BHARATI B BIDARI.
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
25
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.39,61,978/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.No.33682/2017
BETWEEN:
M/S. OM SRI INSTITUTE OF FASHION
TECHNOLOGY ®, HAVING ITS REGD O/A
SRI MAKKALA VIDHYA SAMSTE
K.B.SHAMAYYA GOWDA ROAD
SHOMOGA - 577 201.
REPRESENTED BY ITS SECRETARY
K.S.MANJAPPA.
... PETITIONER
(BY SRI.KRISHNA.S.VYAS , ADV.)
26
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.7,42,500/- FOR HAVING IMPARTED MES TRAINING TO THE
CANDIDATES AND ETC.
W.P.No.33685/2017
BETWEEN:
M/S. MARUTHI VTP
DODDAPETE
KADUR, CHIKMAGALURU - 577 548.
REPRESENTED BY ITS PRINCIPAL
PUTAPPA.D
... PETITIONER
(BY SRI KRISHNA.S.VYAS, ADV.)
27
AND:
1. THE STATE OF KARNATAKA
DEPT OF EMPLOYMENT AND TRAINING,
VIKAS SOUDHA, BANGALORE - 560 001
REPTD BY ITS PRINCIPAL SECRETARY.
2. THE DEPT. OF EMPLOYMENT AND TRAINING
MES DIVISION,
HAVING ITS REGD OFFICE AT
KAUSHLYA BHAVANA, DAIRY CIRCLE,
BANNERGATTA ROAD,
BANGALORE - 560 029
REPTD BY ITS COMMISSIONER.
3. THE DIRECTORATE GENERAL OF EMPLOYMENT
MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP,
HAVING ITS REGD OFFICE AT
2ND FLOOR, ANNEX BUILDING
SHIVAJI STADIUM,
SHAHEED BHAGAT SINGH MARG,
CONNAUGHT PLACE,
NEW DELHI - 110 001.
... RESPONDENTS
(BY SRI K.P.YOGANNA, HCGP. FOR R -1 & R-2
SMT. M.R.VANAJA, Sr.PANEL COUNSEL FOR R-3 , ADVS.)
THIS PETITION IS FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA, WITH A PRAYER TO DIRECT R-2
TO FORTHWITH HONOUR THE BILLS SUBMITTED BY THE
PETITIONER INSTITUTIONS IN FULL I.E., TO AN EXTENT OF
RS.24,37,050/-( RUPEES TWENTY FOUR LAKHS THIRTY SEVEN
THOUSAND AND FIFTY ONLY) FOR HAVING IMPARTED MES
TRAINING TO THE CANDIDATES AND ETC.
THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, THE COURT MADE THE
FOLLOWING:
28
ORDER
In all these petitions the consideration is to the similar effect and as such, they are taken up and disposed of through this common order.
2. For the purpose of narration of facts, the petitions in W.P.Nos.58780-82/2016 are noticed. The petitioners had enrolled students under National Skill Development Policy for the purpose of creating skilled workers. The petitioners are known as Vocational Training Providers who are to impart the training to the skilled workers towards which the payments are required to be made by the respondents. The consideration in this regard up to the stage of payment is regulated as per the Implementation Manual relating to the Skilled Development Initiative Scheme. The petitioners having imparted the training have submitted the bills to respondent No.2. Since the bills have not been processed and the amount has not been paid to the 29 petitioners, they are before this Court seeking issue of mandamus to direct respondent No.2 to forthwith honour the bills submitted by the petitioner-Institution to the extent as has been indicated in each of these petitions, for having imparted the training to the candidates. The petitioners are also seeking payment of interest in this regard.
3. The respondents have filed their objection statement. Insofar as the institution of the petitioners having been entrusted with the training in Skilled Development Programs is not in dispute. However, what is contended therein is that the petitioners have not adhered to the requirement, but on the other hand there has been repetition of the names of the some candidates in the different institutions run by the petitioners and also there is repetition of the candidates in the same institution whereby there is duplication of the amount as claimed and therefore it is contended that the bills have 30 not been paid. Further it is also indicated that if the petitioners had any grievance with regard to the non- payment of the bills, the appropriate course was to approach the Regional Director of Apprentice Training. Further, it is indicated that a High Level Committee has been formed to examine the bills before the payment is made.
4. In the light of the contentions urged, a perusal of the petition papers in the background of the documents relied on, it is clear that this Court at this stage need not advert to each of the claims as made in the bill to decide the factual dispute relating to enrolment of candidates as it is impermissible in a writ proceedings. However, taking note of the contention that is urged in the objection statement, this Court at an earlier hearing date had directed the respondents to bring on record the list of names of the candidates which according to them is a 31 repetition either in a different institution with a different number or in the same institution.
5. Though a list has been furnished to the learned counsel for the petitioners, the correctness of the same need not be gone into herein inasmuch as the factual determination by way of reconciliation in that regard is required to be made at the end of the respondents. When such reconciliation is made and in the said process, if it is found that except for the payment to be withheld in respect of such of those candidates who have been enrolled in the different institution as a repetition, the payment to be made in respect of the candidates to whom the skilled development training has been imparted regarding whom there is no dispute, the amount as payable to the petitioners will have to be paid by the respondents.
32
6. Therefore, in that regard, all that is necessary to be taken note is that even in the Manual for implementation, a provision is made for such verification and to make the payment in that regard, but the entire payment cannot be withheld. Hence, at the outset, what is necessary to be ordered herein is that the bills as submitted by the petitioners is to be taken note by respondent No.2 and from the list as maintained by them, a verification is required to be made with regard to the candidates regarding whom it is alleged that there is a repetition. For the present, the consideration of the payment in respect of such candidates is to be deferred, but in respect of the other candidates regarding whom there is no dispute, the amount is required to be paid.
7. Insofar as the indication by respondent No.2 of such discrepancy, in the process of reconciliation if the payment is deferred with regard to the repetition or the disentitlement for any other reason, the reason therefor 33 shall be assigned so that the petitioners if aggrieved in that regard may assail the same in accordance with law. Hence, the appropriate course is also to direct the respondents to conclude the process of reconciliation within a time frame and make the payment of the admitted amount within such time frame.
8. Therefore, a direction is issued to respondent No.2 to take note of the bills as submitted by the petitioners and reconcile the same with the list of candidates as submitted by the petitioners and the list available with the respondents if any and in respect of the candidates where there is no dispute, the amount shall be quantified and the same shall be paid to the petitioners. The process of reconciliation shall be completed within a period of six weeks from the date of receipt of a copy of this order. The payment due and payable shall be paid to the petitioners within a further period of three months from the said date.
34
9. Insofar as the payments to be disputed, immediately on reconciliation being completed, the reasons for rejection of the bills relating to the number of candidates shall be made known to the petitioners immediately thereafter.
In terms of the above directions, all these petitions stand disposed of.
Sd/-
JUDGE akc/bms