Madhya Pradesh High Court
M/S Aroma Enterplrises (India) Limited ... vs Union Of India on 9 January, 2019
1 WP-29748-2018 The High Court Of Madhya Pradesh WP-29748-2018 (M/S AROMA ENTERPLRISES (INDIA) LIMITED INDORE (M.P.) THR. SHRI ANKIT SHUKLA Vs UNION OF INDIA) 1 Indore, Dated : 09-01-2019 Shri Piyush Parashar, learned counsel for the petitioner prays for an adjournment.
The case is adjourned. List on 13/02/2019.
(S.C.SHARMA) (VIRENDER SINGH)
JUDGE JUDGE
soumya
Soumy
Digitally signed by
Soumya Ranjan Dalai
DN: c=IN, o=High Court
of Madhya Pradesh,
a ou=Administration,
postalCode=452001, st=Madhya Pradesh, Ranjan 2.5.4.20=f4d2118683e84 322bb5797cf28ee606715 38b737cf52962d84d7b5 27897e53ac, cn=Soumya Dalai Ranjan Dalai Date: 2019.01.10 10:41:35 +05'30'