Section 51(5) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994
(5)[The Presiding Officer] [Substituted vide O.G.E. No. 1106 dated 7.6.2008.] shall at the close of the poll forward to the Election Officer the statement mentioned in Sub-rule (2) enclosed in the packet containing the list of challenged votes, if any.
