Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 17 in Rajasthan Panchayati Raj Rules, 1996

17. Comments of Sarpanch/Panchas.

(1)Sarpanch/Up-Sarpanch or Panchas or Secretary as the case may be, shall place their comments for consideration of Gram Sabha.
(2)Such comments may also be incorporated in Gram Sabha proceedings.