Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 140(1)] [Section 140] [Entire Act]

State of Mizoram - Subsection

Section 140(1)(k) in Mizoram Police Act, 2011

(k)driving rashly and noisingly any two wheeler during late evening and night on the public road/street.