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Supreme Court - Daily Orders

Paramwir Singh Tiwana vs Puma Realtors Pvt. Ltd. on 22 October, 2021

Bench: Ajay Rastogi, Abhay S. Oka

                                     IN THE SUPREME COURT OF INDIA
                                      CIVIL APPELLATE JURISDICTION

                                     CIVIL APPEAL NO. 6234 OF 2021


     PARAMWIR SINGH TIWANA & ORS.                                      APPELLANT(S)

                                                     VERSUS

     PUMA REALTORS PVT. LTD. & ANR.                                   RESPONDENT(S)




                                               O R D E R

Heard learned Counsel for the parties. In light of the order passed by this Court in Civil Appeal No. 6127 of 2021 dated 8 th October, 2021, the present Civil Appeal also stands dismissed.

Pending application(s), if any, shall stand disposed of.

......................J. [AJAY RASTOGI] ......................J. [ABHAY S. OKA) .

NEW DELHI;

     OCTOBER 22, 2021


Signature Not Verified

Digitally signed by
NEETU KHAJURIA
Date: 2021.10.26
18:31:11 IST
Reason:
ITEM NO.5       Court 14 (Video Conferencing)                    SECTION XVII

                    S U P R E M E C O U R T O F         I N D I A
                            RECORD OF PROCEEDINGS

CIVIL APPEAL    NO.    6234/2021

PARAMWIR SINGH TIWANA & ORS.                                 APPELLANT(S)

                                       VERSUS

PUMA REALTORS PVT. LTD. & ANR.                               RESPONDENT(S)

(IA No.130388/2021-EXEMPTION FROM FILING C/C                OF    THE   IMPUGNED

JUDGMENT and IA No.130387/2021-EX-PARTE STAY ) Date : 22-10-2021 This appeal was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE AJAY RASTOGI HON'BLE MR. JUSTICE ABHAY S. OKA For Appellant(s) Mr. Bilal Ali, Adv Mr. Adarsh Kumar Gupta Adv Mr. Deepak Goel, AOR For Respondent(s) Mr. Abhijeet Sinha, Adv.
Mr. Abhinav Goyal, Adv. Mr. Kushank Sindhu, Adv. Ms. Gazal Ghai, Adv.
Mr. Anmol Syan, Adv.
Mr. Siddhant Buxy, AOR Mr. Adhish Sharma, Adv. Mr. Deepak Chawla, Adv. Mr. Nitin Pandey, Adv.
Mr. Umesh Kumar Khaitan, AOR UPON hearing the counsel the Court made the following O R D E R The Civil Appeal stands dismissed in terms of the signed order.
(POOJA SHARMA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH) (Signed order is placed on the file.)