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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(i) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(i)cancel an examination or withhold result of an examination of a candidate or disallow him form appearing in any examination who is found to be guilty of, -