Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(1)(ii) in The Indian Criminal Law Amendment (Tamil Nadu Amendment) Act, 1950 (ii)The procedure prescribed by section 16-A of the said Act as amended by this Act shall be followed thereafter.