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State of Bihar - Section

Section 219 in Bihar Chaukidari Manual

219.

The articles supplied by the Jail Department or outside firm shall be examined on receipt by a committee. In Sub-Divisions the committee shall consist of the Sub-Divisional Officer (or in his absence the Second Officer, the Inspector of Police, and the head clerk of the Sub-Divisional Office. In sadar Sub-Divisions' it shall consists of the Reserve Sergent-major and the Superintendent of the Office of the District Magistrate, and the Sadar Sub-Divisional Officer. The committee shall certify whether the articles have been received in full and in good condition. They shall also certify that the accounts have been examined by them to date and found correct or otherwise.