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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(1)(d) in Kerala Factories Rules, 1957

(d)'Pressure Vessel' means vessels that may be used for containing, storing, distributing, transferring, distilling, processing or otherwise handling any gas, vapor or liquid under pressure greater than the atmospheric pressure and includes any pipe line fitting or other equipment attached thereto for used on connection therewith ; [Amended by G.O. (Rt) No.1786/79 L&H dt. 17-12-1979] and