Section 31(4)(b) in West Bengal Town and Country (Planning and Development) Act, 1979

[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

(b)allocate areas or zones of land for use -

(i)for residential, commercial, industrial, agricultural, natural scenic beauty, forest, wild life, natural resources, fishery and landscaping;

(ii)for public and semi-public open spaces, parks and playgrounds;

(iii)for such other purposes as the Planning Authority or the Development Authority may think fit;

Legal Document View