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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(3) in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

(3)Any pig found wandering stray may be destroyed immediately and its carcass shall be disposed of in such a way as the Gram Panchayat may direct. No claim of compensation for destroying any pig in this way shall be admissible.