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Supreme Court - Daily Orders

M/S Jairaj Ispat Limited vs A.P. Electricity Regulatory ... on 20 January, 2020

Bench: N.V. Ramana, Vineet Saran, V. Ramasubramanian

     ITEM NO.36                          COURT NO.2                SECTION XII-A

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)             Nos.20810-20870/2015

     (Arising out of impugned final judgment and order dated 01-05-2015
     in WA No. 115/2014 01-05-2015 in WA No. 118/2014 01-05-2015 in WA
     No. 219/2014 01-05-2015 in WA No. 350/2014 01-05-2015 in WA No.
     241/2014 01-05-2015 in WA No. 349/2014 01-05-2015 in WA No.
     243/2014 01-05-2015 in WA No. 244/2014 01-05-2015 in WA No.
     245/2014 01-05-2015 in WA No. 246/2014 01-05-2015 in WA No.
     357/2014 01-05-2015 in WA No. 249/2014 01-05-2015 in WA No.
     362/2014 01-05-2015 in WA No. 418/2014 01-05-2015 in WA No.
     252/2014 01-05-2015 in WA No. 253/2014 01-05-2015 in WA No.
     387/2014 01-05-2015 in WA No. 265/2014 01-05-2015 in WA No.
     266/2014 01-05-2015 in WA No. 268/2014 01-05-2015 in WA No.
     271/2014 01-05-2015 in WA No. 274/2014 01-05-2015 in WA No.
     283/2014 01-05-2015 in WA No. 288/2014 01-05-2015 in WA No.
     289/2014 01-05-2015 in WA No. 290/2014 01-05-2015 in WA No.
     420/2014 01-05-2015 in WA No. 465/2014 01-05-2015 in WA No.
     315/2014 01-05-2015 in WA No. 325/2014 01-05-2015 in WA No.
     342/2014 01-05-2015 in WA No. 343/2014 01-05-2015 in WA No.
     346/2014 01-05-2015 in WA No. 360/2014 01-05-2015 in WA No.
     369/2014 01-05-2015 in WA No. 370/2014 01-05-2015 in WA No.
     376/2014 01-05-2015 in WA No. 392/2014 01-05-2015 in WA No.
     394/2014 01-05-2015 in WA No. 397/2014 01-05-2015 in WA No.
     399/2014 01-05-2015 in WA No. 404/2014 01-05-2015 in WA No.
     406/2014 01-05-2015 in WA No. 407/2014 01-05-2015 in WA No.
     430/2014 01-05-2015 in WA No. 441/2014 01-05-2015 in WA No.
     443/2014 01-05-2015 in WA No. 467/2014 01-05-2015 in WA No.
     514/2014 01-05-2015 in WA No. 517/2014 01-05-2015 in WA No.
     532/2014 01-05-2015 in WA No. 536/2014 01-05-2015 in WA No.
     537/2014 01-05-2015 in WA No. 240/2014 01-05-2015 in WA No.
     431/2014 01-05-2015 in WA No. 442/2014 01-05-2015 in WA No.
     395/2014 01-05-2015 in WA No. 488/2014 01-05-2015 in WA No.
     358/2014 01-05-2015 in WA No. 672/2014 01-05-2015 in WA No.
     676/2014 passed by the High Court of Judicature at Hyderabad for
     The State of Telangana and the State of Andhra Pradesh)

     M/S JAIRAJ ISPAT LIMITED             ETC.ETC.                  Petitioner(s)

                                                VERSUS

     A.P. ELECTRICITY REGULATORY COMMISSION REP.                    Respondent(s)
     BY ITS SECRETARY & ORS. ETC.ETC.

     Date : 20-01-2020 These petitions were called on for hearing today.
Signature Not Verified

Digitally signed by
GEETA AHUJA
Date: 2020.01.21
     CORAM :
16:52:54 IST
Reason:

                         HON'BLE MR. JUSTICE N.V. RAMANA
                         HON'BLE MR. JUSTICE VINEET SARAN
                         HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                                  -2-

For Petitioner(s)
                    Mr. Sourjya Das, Adv.
                    Mr. Y. Raja Gopala Rao, AOR
                    Ms. Y. Vismai Rao, Adv.
For Respondent(s)
                    Mrs. D. Bharathi Reddy, AOR

                    Mr.   K. V. Mohan, AOR
                    Mr.   K.V. Balakrishnan, Adv.
                    Mr.   R.K. Raghavan, Adv.
                    Mr.   Rahul Kumar Sharma, Adv.

                    Mr. Nishant Sharma, Adv.
                    Mr. Rakesh K. Sharma, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

In view of letter circulated by the learned counsel for the petitioners seeking four weeks adjournment for filing rejoinder affidavit, list the matters after four weeks.




(VISHAL ANAND)                              (PARVEEN KUMARI PASRICHA)
COURT MASTER (SH)                               BRANCH OFFICER