Supreme Court - Daily Orders
M/S Jairaj Ispat Limited vs A.P. Electricity Regulatory ... on 20 January, 2020
Bench: N.V. Ramana, Vineet Saran, V. Ramasubramanian
ITEM NO.36 COURT NO.2 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) Nos.20810-20870/2015
(Arising out of impugned final judgment and order dated 01-05-2015
in WA No. 115/2014 01-05-2015 in WA No. 118/2014 01-05-2015 in WA
No. 219/2014 01-05-2015 in WA No. 350/2014 01-05-2015 in WA No.
241/2014 01-05-2015 in WA No. 349/2014 01-05-2015 in WA No.
243/2014 01-05-2015 in WA No. 244/2014 01-05-2015 in WA No.
245/2014 01-05-2015 in WA No. 246/2014 01-05-2015 in WA No.
357/2014 01-05-2015 in WA No. 249/2014 01-05-2015 in WA No.
362/2014 01-05-2015 in WA No. 418/2014 01-05-2015 in WA No.
252/2014 01-05-2015 in WA No. 253/2014 01-05-2015 in WA No.
387/2014 01-05-2015 in WA No. 265/2014 01-05-2015 in WA No.
266/2014 01-05-2015 in WA No. 268/2014 01-05-2015 in WA No.
271/2014 01-05-2015 in WA No. 274/2014 01-05-2015 in WA No.
283/2014 01-05-2015 in WA No. 288/2014 01-05-2015 in WA No.
289/2014 01-05-2015 in WA No. 290/2014 01-05-2015 in WA No.
420/2014 01-05-2015 in WA No. 465/2014 01-05-2015 in WA No.
315/2014 01-05-2015 in WA No. 325/2014 01-05-2015 in WA No.
342/2014 01-05-2015 in WA No. 343/2014 01-05-2015 in WA No.
346/2014 01-05-2015 in WA No. 360/2014 01-05-2015 in WA No.
369/2014 01-05-2015 in WA No. 370/2014 01-05-2015 in WA No.
376/2014 01-05-2015 in WA No. 392/2014 01-05-2015 in WA No.
394/2014 01-05-2015 in WA No. 397/2014 01-05-2015 in WA No.
399/2014 01-05-2015 in WA No. 404/2014 01-05-2015 in WA No.
406/2014 01-05-2015 in WA No. 407/2014 01-05-2015 in WA No.
430/2014 01-05-2015 in WA No. 441/2014 01-05-2015 in WA No.
443/2014 01-05-2015 in WA No. 467/2014 01-05-2015 in WA No.
514/2014 01-05-2015 in WA No. 517/2014 01-05-2015 in WA No.
532/2014 01-05-2015 in WA No. 536/2014 01-05-2015 in WA No.
537/2014 01-05-2015 in WA No. 240/2014 01-05-2015 in WA No.
431/2014 01-05-2015 in WA No. 442/2014 01-05-2015 in WA No.
395/2014 01-05-2015 in WA No. 488/2014 01-05-2015 in WA No.
358/2014 01-05-2015 in WA No. 672/2014 01-05-2015 in WA No.
676/2014 passed by the High Court of Judicature at Hyderabad for
The State of Telangana and the State of Andhra Pradesh)
M/S JAIRAJ ISPAT LIMITED ETC.ETC. Petitioner(s)
VERSUS
A.P. ELECTRICITY REGULATORY COMMISSION REP. Respondent(s)
BY ITS SECRETARY & ORS. ETC.ETC.
Date : 20-01-2020 These petitions were called on for hearing today.
Signature Not Verified
Digitally signed by
GEETA AHUJA
Date: 2020.01.21
CORAM :
16:52:54 IST
Reason:
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
-2-
For Petitioner(s)
Mr. Sourjya Das, Adv.
Mr. Y. Raja Gopala Rao, AOR
Ms. Y. Vismai Rao, Adv.
For Respondent(s)
Mrs. D. Bharathi Reddy, AOR
Mr. K. V. Mohan, AOR
Mr. K.V. Balakrishnan, Adv.
Mr. R.K. Raghavan, Adv.
Mr. Rahul Kumar Sharma, Adv.
Mr. Nishant Sharma, Adv.
Mr. Rakesh K. Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by the learned counsel for the petitioners seeking four weeks adjournment for filing rejoinder affidavit, list the matters after four weeks.
(VISHAL ANAND) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER