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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(3)(v) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(v)an approximate statement of the capital proposed to be expended in connection with the utility and such other particulars as the Commission may require;